Section 9(2)(b) in The Food Corporations Act, 1964

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Union of India - Subsection

Section 9(2)(b) in The Food Corporations Act, 1964

(b)is absent without leave of the board of directors from more than three consecutive meetings thereof without cause sufficient, in the opinion of the board, to exonerate his absence.

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Union of India - Subsection

Section 9(2)(b) in The Food Corporations Act, 1964