Supreme Court - Daily Orders
Balaji Steel Trade vs Fludor Benin S.A on 29 July, 2025
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.52 COURT NO.7 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Arbitration No(s).65/2023
BALAJI STEEL TRADE Petitioner(s)
VERSUS
FLUDOR BENIN S.A & ORS. Respondent(s)
IA No. 10694/2024 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 16806/2024 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 242054/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 242056/2023 - EXEMPTION FROM FILING O.T. IA No. 148516/2024 - EXEMPTION FROM FILING O.T. IA No. 10695/2024 - EXEMPTION FROM FILING O.T. IA No. 245634/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 264057/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 148515/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES Date : 29-07-2025 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE ATUL S. CHANDURKAR For Petitioner(s) :Mr. Devadatt Kamat, Sr. Adv.
Ms. Shruti Sabharwal, Adv.
Mr. Nishant Doshi, Adv.
Mr. Anirveda Sharma, Adv.
Mr. Harsh, Adv.
Mr. Hruday Pavan, Adv.
Mr. S.S. Shroff, AOR For Respondent(s) :Mr. Nakul Dewan, Sr. Adv.
Mr. Vijayendra Pratap Singh, Adv. Mr. Abhijnan Jha, AOR Signature Not Verified Ms. Urvashi Misra, Adv.
Digitally signed by KAPIL TANDON Date: 2025.08.01Mr. Arnab Ray, Adv.
17:09:30 IST Reason:
Mr. Susshil Daga, Adv.1
Mr. Pallav Mongia, AOR Mr. Chitransh Mathur, Adv. Ms. Parul Singhal, Adv. Mr. Anubhav Mishra, Adv. Mr. Shashank Shekhar Dwivedi, Adv.
UPON hearing the counsel the Court made the following O R D E R Not taken up.
List on 05.08.2025 at 2:00 P.M. for final disposal.
(VIJAY KUMAR) (NIDHI WASON) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) 2