Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Tamilnadu - Subsection

Section 30(2)(c) in Tamil Nadu Khadi and Village Industries Board Act, 1959

(c)the delegation of powers and duties to the standing finance committee, secretary or any employee of the Board;