Section 27(c) in The M.P. Nagar Tatha Gram Nivesh Vikasit Bhoomiyo, Griho, Bhavano Tatha Anya Sanrachanao Ka Vyayan Niyam, 1975
(c)Where consequential to an agreement for abandonment a piece of land is to be sold to person whose property is to be abandoned to fit the property in the Authority layout.
