Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Maharashtra - Subsection Section 24(b) in The Hyderabad Court of Wards Act, 1350 F (b)under the orders of the Court, grant or renew leases for good management of the property and do any act for which he has been authorised by the Court, generally or specially.
