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Telecom Regulatory Authority Of India - Section

Section 21 in Telecom Regulatory Authority of India (Officers and Staff Appointment) Regulation, 2001

21.

Appointment by promotion to different grades will be made from the lower grades as specified in the Schedule-II[Part XIA] [Inserted by Notification No. 5-4/2000-A&P(Vol.II), (No. 4 of 2008), dated 31.12.2008.] Absorption