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State of Andhra Pradesh - Section

Section 11 in Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Schools Under Private Managements) Rules, 1993

11. Withdrawal of Permission and/or Recognition.

- Permission and/ or Recognition, granted under these rules is liable for withdrawal by the competent authority for violation of these rules.Provided that the educational agency shall be given an opportunity of making representation on the proposed action by competent authority.