Section 22(1) in The M.P. Bhiksha Vritti Nivaran Adhiniyam, 1973
(1)Subject to such conditions as may be prescribed-(a)the Chief Inspector or the Superintendent of the certified institution may at any time grant permission to a person detained in a certified institution to absent himself for short period; and(b)the Chief Inspector may at any time release such person conditionally and issue him a licence therefor.
