Madhya Pradesh High Court
M/S Ashkom Media India Pvt. Ltd. vs M/S Zep Infratech Ltd. on 19 November, 2018
1 AA-101-2018 The High Court Of Madhya Pradesh AA-101-2018 (M/S ASHKOM MEDIA INDIA PVT. LTD. Vs M/S ZEP INFRATECH LTD.) 1 Jabalpur, Dated : 19-11-2018 As prayed by Mr. R.D. Singh, Advocate for the appellant, list after a week.
(SUJOY PAUL) JUDGE s@if Digitally signed by SAIFAN KHAN Date: 19/11/2018 17:12:27