Rubabuddin vs State Of M.P. Home Department on 18 November, 2015

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Madhya Pradesh High Court

Rubabuddin vs State Of M.P. Home Department on 18 November, 2015

M 4 2 1
18.11.2915

Due to paucity of time, the matter could not be taken up today.

As prayed, list in the week commencing 01.12.2015. (Alok Velma) Judge Krat1ka/-