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State of Rajasthan - Section

Section 24 in Rules for the Election of Members including the President and the Vice-President of the Rajasthan Pharmacy Council and the Members of the executive committee of the said council, 1968

24.

If any difficulty arises in holding an election and in carrying out the provision of these rules; it shall be lawful for the Registrar to take such action or pass such orders, as it may appear to him necessary or expedient.