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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Bombay Presidency - Subsection

Section 20(5) in The Bombay University Act, 1974

(5)[ The term of office of the student members shall be co-terminus with the term of office of the student members of the Students' Council. The term of office of the Heads of University Departments shall be one year.] [Sub-section (5) was substituted for the original by Maharashtra 60 of 1972, section 2.]