Allahabad High Court
Nagar Swasthya Adhikari , Nagar Nigam ... vs Girish Chandra Gupta & Others on 4 January, 2016
Author: Mohd. Tahir
Bench: Mohd. Tahir
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 52 Case :- CRIMINAL APPEAL U/S 378 CR.P.C. No. - 692 of 2015 Appellant :- Nagar Swasthya Adhikari , Nagar Nigam Kanpur Respondent :- Girish Chandra Gupta & Others Counsel for Appellant :- Malay K. Shukla,Shri Ram Pandey Counsel for Respondent :- Ravindra Sharma,AGA,Sanjai Mishra Hon'ble Mohd. Tahir,J.
On the request of learned counsel for the appellant, this matter is passed over for the day.
Order Date :- 4.1.2016 P/K