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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 1(1) in The Jammu and Kashmir State Newspapers (Incitements to Offences) Act, Svt. 1971

(1)This Act may be called the Jammu and Kashmir State Newspapers (Incitements to Offences) Act, Samvat 1971.