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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Goa - Subsection

Section 57(2)(c) in The Goa, Daman and Diu Chit Funds Act, 1973

(c)who fails to comply with the requirements of the chit agreement regarding the date, time and place at which the chit is to be drawn;