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State of Bihar - Section

Section 127 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

127. Safe access.

- The employer shall ensure at a construction site of building or other construction work that ladders, staircases or ramps are provided, as the case may be, for safe access to and egress from excavation where the depth of such excavation exceeds one point five metres and such ladders, staircases, or ramps comply with the relevant national standards.