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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(3)(iii) in The Orissa Merged Territories (Village Offices Abolition) Act, 1963

(iii)The 1st April, 1966 in the Merged Territories comprised in the districts of Boudh, Dhenkanal and Sundargarh, vide Notification No: 20335-E. A-I-C.D.-41/66-R./31.3.1966, published in the Orissa Gazette Extraordinary/No. 340-B/31.3.1966.