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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(a) in Patna Municipal Corporation (Grant of Permission for Display of Advertisements & Similar Devices) Regulations, 2012

(a)Hoarding structure on the terrace of built up structure / building shall not be allowed to project, in the interest of public safety, beyond the building line.