Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 81(4)] [Section 81] [Entire Act]

Union of India - Subsection

Section 81(4)(e) in Insolvency And Bankruptcy Code, 2016

(e)the particulars of the debtor's personal details, as may be prescribed;