Central Administrative Tribunal - Delhi
Ex. Naik Raj Kumar vs Union Of India & Ors Through on 6 April, 2015
Central Administrative Tribunal Principal Bench, New Delhi C.P. No.418 of 2013 IN O.A. No.1114 of 2012 with C.P. No.422 of 2013 IN O.A. No.2214 of 2010 MA No.2075 of 2013 in MA No.3246/2012 in CP No.890 of 2011 in OA 3267 of 2011 MA No.2073 of 2013 & MA 2074 of 2013 in CP No.799 of 2011 in OA 1015/2010 This the 6th day of April, 2015 Honble Mr. G.George Paracken, Member (J) Honble Mr. Shekhar Agarwal, Member (A) C.P. No.418 of 2013 IN O.A. No.1114 of 2012 Ex. Naik Raj Kumar, JC-1578496 L, S/o late Sh. Ram Dayal Rana, R/o Vill & PO Khudda, Distt. Hoshiyarpur, Punjab. Petitioner (By Advocate: Shri M.K. Bhardwaj) Versus Union of India & Ors through : 1. Sh. R.K. Mathru Secretary, Ministry of Defence, South Block, New Delhi. 2. General Bikram Singh Chief of Army Staff, through AG Army Headquarters, South Block, DHQ PO, New Delhi. 3. Lt. General Vijai Sharma, AVSM Engineer-in-Chief, Rajaji Marg, Kashmir House, New Delhi. 4. Lt. General O.P. Nandrajog, Commandant BEG and Centre, Roorkee, Uttarakhand-247667. 5. Sh. R.A. Dubey DG (Pers) E-in-C Branch, Rajaji Marg, Kashmir House, New Delhi. Respondents [[[[(By Advocate: Dr. Ashwani Bhardwaj) C.P. No.422 of 2013 IN O.A. No.2214 of 2010 1. Ex. Sub. Maj. Mohinder Singh S/o late Shri Gajan Singh, R/o VPO Khadial, Tehsil Sunam, Distt. Sangrur, Punjab. 2. Ex. Naik Taralkar Sanjay Nanamant, s/o late Shri Hanumant Taralkar, R/o VPO Bhadle, Tehsil Karegaon, Distt. Satara, Maharashtra. 3. Ex. Naik Uthaman Komath, S/o late Sh. M. Koran, R/o Village Nagavalabu, PO Elapara, Distt. Kannur, Kerela. Petitioners (By Advocate: Shri M.K. Bhardwaj) Versus Union of India & Ors through : 1. Sh. R.K. Mathur Secretary, Ministry of Defence, South Block, New Delhi. 2. General Bikram Singh Chief of Army Staff, through AG Army Headquarters, South Block, DHQ PO, New Delhi. 3. Lt. General Vijai Sharma, AVSM Engineer-in-Chief, Rajaji Marg, Kashmir House, New Delhi. 4. Lt. General O.P. Nandrajog, Commandant BEG and Centre, Roorkee, Uttarakhand-247667. 5. Sh. R.A. Dubey DG (Pers) E-in-C Branch, Rajaji Marg, Kashmir House, New Delhi. Respondents (By Advocate: Dr. Ashwani Bhardwaj) MA No.2075 of 2013 in MA No.3246/2012 in CP No.890 of 2011 in OA 3267 of 2011 Ex. Sub. Maj. Anil Kumar JC-325675K, S/o Sh. Indra Singh, R/o 65 B Vir Awas, Sector-18A, Dwarka, New Delhi-110074. Applicant (By Advocate: Shri M.K. Bhardwaj) Versus 1. Sh. R.K. Mathur Secretary, Ministry of Defence, Govt. of India, South Block, New Delhi. 2. Lt. General Jatinder Sikand, VSM, ADC, Engineer-in-Chief, Rajaji Marg, Kashmir House, New Delhi. 3. Brig. D.V. Sakitha, The Commandant BEG and Centre, Roorkee, Uttarakhand-247667. Respondents (By Advocate: Dr. Ashwani Bhardwaj) MA No.2073 of 2013 & MA 2074 of 2013 in CP No.799 of 2011 in OA 1015/2010 Ex. Sub. Maj. Krishan Pal Singh JC-179883H, S/o late Sh. Randhir Singh, R/o Vill. And PO Thitauli, Distt. Shamli, U.P. Applicant (By Advocate: Shri M.K. Bhardwaj) Versus 1. Sh. R.K. Mathur Secretary, Ministry of Defence, Govt. of India, South Block, New Delhi. 2. Lt. General Jatinder Sikand, VSM, ADC, Engineer-in-Chief, Rajaji Marg, Kashmir House, New Delhi. 3. Brig. D.V. Sakitha, The Commandant BEG and Centre, Roorkee, Uttarakhand-247667. 4. Prof. D.P. Agarwal, Chairman, Union Public Service Commission Shahjahan Road, New Delhi. Respondents (By Advocate: Dr. Ashwani Bhardwaj and Shri Amit Yadav for Shri Ravinder Agarwal) ORDER (ORAL) SHRI G. GEORGE PARACKEN, MEMBER (J) :
Learned counsel for the respondents has submitted that the respective Orders of this Tribunal have been complied with. Accordingly, all these CPs and MAs are dismissed as having become infructuous. No costs.
Copy of this Order be placed in all these cases.
(SHEKHAR AGARWAL) (G. GEORGE PARACKEN)
MEMBER (A) MEMBER (J)
/ravi/