Section 12A(xi) in The Rajasthan Colonisation (Allotment and Sale of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975
(xi)The Colonisation Tehsildar shall handover possession of the allotted land to the allottee and issue a certificate to that effect to the allottee. A copy of the certificate shall also be forwarded to the Allotting Authority, Collector of the district and the Colonisation Commissioner.
