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Himachal Pradesh High Court

Suresh Pal vs . Sheela Devi on 6 April, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

.

Suresh Pal vs. Sheela Devi CMPMO No.284 of 2016 06.04.2023 Present: Mr.Vineet Vashisht, Advocate, for the petitioner.

Mr. Deepak Kaushal, Advocate, for the respondent.

Learned counsel for the petitioner prays for an adjournment on the ground that learned Senior Counsel Mr. Bimal Gupta, Advocate, who has to argue the present case, is pre-occupied in some other court.

Therefore, at his request, list after two weeks.

( Sushil Kukreja ) Judge 6th April, 2023 (reena) ::: Downloaded on - 06/04/2023 20:35:11 :::CIS