Orissa High Court
Indian Rare Earths Limited (India) vs M/S. Orissa Stevedores Limited on 7 December, 2023
Author: D.Dash
Bench: D.Dash
IN THE HIGH COURT OF ORISSA AT CUTTACK
ARBA NO.43 OF 2022
Indian Rare Earths Limited (India) .... Appellants
Limited
Mr. N.K. Mishra, Sr. Advocate.
-versus-
M/s. Orissa Stevedores Limited .... Respondent
Mr. N. Jhujharsingh, Advocate.
CORAM:
MR. JUSTICE D.DASH
ORDER
07.12.2023 Order No.
06. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.
2. Accepting the prayer of the learned Counsel for the Respondent, the Appeal be listed on 5th January 2024.
(D. Dash), Judge.
Narayan Signature Not Verified Digitally Signed Signed by: NARAYAN HO Designation: PERSONAL ASSISTANT Reason: Authentication Location: OHC Date: 09-Dec-2023 15:00:11 Page 1 of 1