Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act] State of Gujarat - Subsection Section 38(2)(ii) in Gujarat Biotechnology University Act, 2018 (ii)the other powers and functions to be exercised and discharged by the Chairman. Director General, Directors and Deans and other officers of the University;