Calcutta High Court (Appellete Side)
Basanta Das vs State Of West Bengal & Ors on 15 January, 2024
Author: Debangsu Basak
Bench: Debangsu Basak
15.01.2024
Item Nos..16 to 197
Ct. No.29
(AD)
WPA 2613 of 2018
Basanta Das
Vs.
State of West Bengal & ors.
With
WPA 22522 of 2018
Saddam Hossain Biswas & ors.
Vs.
State of West Bengal & ors.
With
WPA 22523 of 2018
Purbita Ray & ors.
Vs.
State of West Bengal & ors.
With
WPA 22550 of 2018
Prasanta Mandal & ors.
Vs.
State of West Bengal & ors.
With
WPA 22773 of 2018
Jearul Islam & ors.
Vs.
State of West Bengal & ors.
With
WPA 22780 of 2018
Kapil Kumar Mistry & ors.
Vs.
State of West Bengal & ors.
With
WPA 22782 of 2018
Sk. Insan Ali & ors.
Vs.
State of West Bengal & ors.
With
WPA 22785 of 2018
Rupali Nath & ors.
Vs.
State of West Bengal & ors.
With
WPA 22973 of 2018
Senarul Islam & ors.
Vs.
State of West Bengal & ors.
With
WPA 16844 of 2019
Swagata Biswas
Vs.
State of West Bengal & ors.
With
WPA 18355 of 2019
2
IA NO: CAN/1/2020
Mousumi Mondal
Vs.
W.B. Central School Service Commission & ors.
With
WPA 19273 of 2019
Mamoni Basak
Vs.
State of West Bengal & ors.
With
WPA 19278 of 2019
Masuma Parveen
Vs.
State of West Bengal & ors.
With
WPA 19749 of 2019
Chandra Rani Paul
Vs.
State of West Bengal & ors.
With
WPA 20404 of 2019
Julekha Mandal
Vs.
State of West Bengal & Ors.
With
WPA 20776 of 2019
Phalguni Rakshit
Vs
State of West Bengal & Ors.
With
WPA 20778 of 2019
Soma Biswas
Vs.
State of West Bengal & Ors.
With
WPA 21665 of 2019
Biswajit Debnath & ors.
With
State of West Bengal & ors.
with
WPA 20045 of 2019
Debashree Patra
Vs.
WBCSSC & anr.
With
WPA 21923 of 2019
Kartick Sau & anr.
Vs.
State of West Bengal & ors.
with
WPA 22119 of 2019
IA NO:CAN/1/2020
Shampa Sarkar
Vs.
3
The WB Central School Service Commission & anr.
With
WPA 23259 of 2019
Satadal Mondal
Vs.
State of West Bengal & ors.
With
WPA 23454 of 2019
Mahasin Kamal & ors.
Vs.
State of West Bengal & ors.
With
WPA 8078 of 2020
Nadia Parvin Mou
Vs.
The West Bengal Central School Service Commission & ors.
With
WPA 8555 of 2020
Ajoy Mondl
Vs.
West Bengal Central School Service Commission & anr.
With
WPA 11455 of 2020
Mallika Thander
Vs.
The West Bengal Central School Service Commission & anr.
with
WPA 7592 of 2021
Rina Karmakar
Vs.
State of West Bengal & ors.
With
WPA 8003 of 2021
Amarjeet Kumar
Vs.
State of West Bengal & Ors.
With
WPA 8264 of 2021
Hafizur Rahaman & anr.
Vs.
State of West Bengal & ors.
With
WPA 10947 of 2021
Gobinda Mandal
Vs.
State of West Bengal & ors.
With
WPA 10949 of 2021
Prasanta Das
Vs.
State of West Bengal & ors.
With
WPA 10960 of 2021
Sudip Bala
4
Vs.
State of West Bengal & ors.
With
WPA 13700 of 2021
IA NO: CAN/3/2023
CAN/4/2023
CAN/5/2023
CAN/6/2023
CAN/8/2023
CAN/13/2023
CAN/16/2023
CAN/17/2023
CAN/18/2023
CAN/20/2023
CAN/21/2023
CAN/22/2023
CAN/23/2023
CAN/24/2024
CAN/25/2024
CAN/26/2024
CAN/27/2024
CAN/28/2024
CAN/29/2024
Setab Uddin & ors.
Vs.
The State of West Bengal & ors.
With
WPA 13701 of 2021
IA NO: CAN/1/2022
Md Abdul Gani Ansari
Vs.
State of West Bengal & ors.
With
WPA 13863 of 2021
Shireen Mustafi
Vs.
State of West Bengal & ors.
With
WPA 16443 of 2021
Ruksana Khatun
Vs.
State of West Bengal & ors.
With
WPA 16444 of 2021
Samsuzzaman Mondal
Vs.
State of West Bengal & ors.
With
WPA 16448 of 2021
Runa Khatun
Vs.
State of West Bengal & ors.
With
WPA 16481 of 2021
5
Mostafizur Rahaman & ors.
Vs.
State of West Bengal & ors.
With
WPA 16484 of 2021
Ashoke Biswas
Vs.
State of West Bengal & ors.
With
WPA 16487 of 2021
Sukanta Malik
Vs.
State of West Bengal & ors.
With
WPA 16489 of 2021
Pallabi Naskar
Vs.
State of West Bengal & ors.
With
WPA 16505 of 2021
Rekha Roy
Vs.
State of West Bengal & ors.
With
WPA 16519 of 2021
Prasanta Barui
Vs.
State of West Bengal & ors.
With
WPA 16859 of 2021
Ishita Debsarma & ors.
Vs.
State of West Bengal & ors.
With
WPA 16860 of 2021
Radhabendra Garai & ors.
Vs.
State of West Bengal & ors.
With
WPA 16879 of 2021
Tama Hossain & ors.
Vs.
State of West Bengal & ors.
With
WPA 16880 of 2021
Rubia Khatun & ors.
Vs.
State of West Bengal & ors.
With
WPA 16896 of 2021
Shrabani Saha & ors.
Vs.
State of West Bengal & ors.
With
6
WPA 16902 of 2021
Soma Biswas & ors.
Vs.
State of West Bengal & ors.
With
WPA 16930 of 2021
Anima Ghosh & ors.
Vs.
State of West Bengal & ors.
With
WPA 16948 of 2021
Poli Das& ors.
Vs.
State of West Bengal & ors.
With
WPA 16960 of 2021
Md. Tasiul Haque
Vs.
State of West Bengal & ors.
With
WPA 16968 of 2021
Mithun Sarkar & ors.
Vs.
State of West Bengal & ors.
with
WPA 17273 of 2021
IA NO: CAN/1/2022
Nasrin Khatun
Vs.
State of West Bengal & ors.
With
WPA 18379 of 2021
Kalyan Mandal & ors.
Vs.
State of West Bengal & ors.
With
WPA 18381 of 2021
IA NO: CAN/1/2023
Sarmin Nahar Khatun & ors.
Vs.
State of West Bengal & ors.
With
WPA 18383 of 2021
Barnali Saha & ors.
Vs.
State of West Bengal & ors.
With
WPA 18385 of 2021
IA NO:CAN/1/2023
Haimanti Bitter & ors.
Vs.
State of West Bengal & ors.
With
WPA 18387 of 2021
7
Baki Balla & ors.
Vs.
State of West Bengal & ors.
With
WPA 18388 of 2021
Mogibar Rahaman & ors.
Vs.
State of West Bengal & ors.
With
WPA 18470 of 2021
Hara Sankar Roy
Vs.
State of West Bengal & ors.
With
WPA 18475 of 2021
Ilias Sk
Vs.
State of West Bengal & ors.
With
WPA 18487 of 2021
Prokash Ghosh & ors.
Vs.
State of West Bengal & ors.
With
WPA 18491 of 2021
Amit Let
Vs.
State of West Bengal & ors.
With
WPA 18496 of 2021
Atikuzzaman
Vs.
State of West Bengal & ors.
With
WPA 18499 of 2021
Rijia Begum
Vs.
State of West Bengal & ors.
With
WPA 18801 of 2021
Sangita Banerjee
Vs.
State of West Bengal & ors.
With
WPA 18994 of 2021
Lipi Khatun
Vs.
State of West Bengal & ors.
With
WPA 18995 of 2021
Samim Islam
Vs.
State of West Bengal & ors.
With
8
WPA 19475 of 2021
Dilruba Khatun
Vs.
State of West Bengal & ors.
With
WPA 19477 of 2021
Shilpa Patra
Vs.
State of West Bengal & ors.
With
WPA 19478 of 2021
Monoj Ghosh
Vs.
State of West Bengal & ors.
With
WPA 19580 of 2021
Sewly Khatun
Vs.
State of West Bengal & ors.
With
WPA 20906 of 2021
Prosanta Ruidas & ors.
Vs.
State of West Bengal & ors.
with
WPA 21258 of 2021
Barnali Dhar & ors.
Vs.
State of West Bengal & ors.
With
WPA 21261 of 2021
Toyab Rahaman
Vs.
State of West Bengal & ors.
With
WPA 21263 of 2021
Samim Seikh & anr.
Vs.
State of West Bengal & ors.
With
WPA 21266 of 2021
Sumaitrai Biswas & anr.
Vs.
State of West Bengal & ors.
With
WPA 21268 of 2021
Anup Gupta
Vs.
State of West Bengal & ors.
With
WPA 21317 of 2021
Rathin Roy & ors.
Vs.
State of West Bengal & ors.
9
With
WPA 5538 of 2022
IA NO:CAN/2/2022
CAN/3/2022
CAN/4/2024
Anindita Bera
Vs.
State of West Bengal & ors.
With
WPA 5786 of 2022
Rajkumar Middya
Vs.
State of West Bengal & ors.
With
WPA 5788 of 2022
Papia Tahmin
Vs.
State of West Bengal & ors.
With
WPA 6550 of 2022
Pamela Das & ors.
vs.
State of West Bengal & ors.
With
WPA 7346 of 2022
Salauddin Hossain & ors.
Vs.
State of West Bengal & ors.
With
WPA 7347 of 2022
Meherunnessa Khatun & ors.
Vs.
State of West Bengal & ors.
With
WPA 21332 of 2022
Suman Chakraborty & ors.
Vs.
State of West Bengal & ors.
With
WPA 21334 of 2022
Srikanta Chatterjee & ors.
Vs.
State of West Bengal & ors.
With
WPA 21340 of 2022
Debasmita Pradhan & ors.
Vs.
State of West Bengal & ors.
with
WPA 21344 of 2022
Madhusudan Pal & ors.
Vs.
State of West Bengal & ors.
With
10
WPA 21346 of 2022
Moumita Ghosh & ors.
Vs.
State of West Bengal & ors.
With
WPA 21349 of 2022
Sk Hasib Imam & ors.
Vs.
State of West Bengal & ors.
With
WPA 21350 of 2022
Swarup Sarkar & ors.
Vs.
State of West Bengal & ors.
with
WPA 25380 of 2022
IA NO: CAN/1/2023
CAN/3/2023
CAN/4/2023
CAN/5/2023
CAN/6/2024
CAN 7/2024
Subhamay Bhunia & ors.
Vs.
State of West Bengal & ors.
With
WPA 26770 of 2022
Prabir Chatterjee
Vs.
State of West Bengal & ors.
with
MAT 85 of 2023
CAN 3 of 2024
Gopinath Bhanja & Ors.
Vs.
Setab Uddin & Ors
With
.
MAT 124 of 2023 Hafizur Rahaman & Ors.
Vs. Setab Uddin With MAT 244 of 2023 IA No.: CAN/1/2023 Soumen Kumar Das & Ors.
Vs. State of West Bengal & Ors.
11With MAT 245 of 2023 Arup Sarkar & Ors.
Vs. Subhamay Bhunia & Ors.
With MAT 290 of 2023 Pritisha Das & ors.
Vs. Subhamay Bhunia & ors.
With MAT 304 of 2023 Nirupam Das & ors.
Vs. State of West Bengal & ors.
With MAT 557 of 2023 IA NO: CAN/1/2023 Brajadulal Giri & ors.
Vs. State of West Bengal & ors.
With WPA 2967 of 2023 Gopinath Bhanja & ors.
Vs. State of West Bengal & ors.
With WPA 2984 of 2023 Shrabanti Halder Vs. State of West Bengal & ors.
With WPA 4213 of 2023 Pragati Saha Vs. State of West Bengal & ors.
With WPA 4313 of 2023 Sarama Ghosh Vs. State of West Bengal & Ors.
with WPA 4556 of 2023 Susmita Pal & ors.
Vs. State of West Bengal & ors.
with WPA 5134 of 2023 Ananya Mahapatra Vs. The State of West Bengal & ors.
With 12 WPA 5526 of 2023 Namita Adak & ors.
Vs. State of West Bengal & ors.
With WPA 5953 of 2023 Brajadulal Giri & ors.
Vs. State of West Bengal & ors.
With WPA 6164 of 2023 Sanatan Mondal & Ors.
Vs. State of West Bengal & Ors.
With WPA 6282 of 2023 Pratima Maiti, Vs. State of West Bengal & ors.
With WPA 6577 of 2023 Kuheli Ghosh and others Vs. State of West Bengal & ors.
With WPA 7370 of 2023 Palash Mondal & ors.
Vs. State of West Bengal & ors.
With WPA 7952 of 2023 Supriti Paria Vs. State of West Bengal & ors.
With WPA 10614 of 2023 IA NO: CAN/1/2023 Khayrul Anam Mondal & anr.
Vs. State of West Bengal & ors.
with WPA 17679 of 2023 Aribillah Gazi Vs. State of West Bengal & ors.
with WPA 366 of 2024 Suman Kumar Dey Vs. State of West Bengal & ors.
with WPA 18034 of 2018 13 Krishnapada Mondal Vs. State of West Bengal & ors.
with WPA 20034 of 2019 Mahadeb Duley & ors.
Vs. State of West Bengal & ors.
with WPA 10772 of 2021 Tathagata Nandy & ors.
Vs. State of West Bengal & ors.
with WPA 12266 of 2021 IA NO: CAN/1/2021 CAN/2/2021 CAN/3/2021 CAN/4/2021 CAN/5/2021 CAN/6/2022 Sandeep Prasad & ors.
Vs. State of West Bengal & ors.
with WPA 18585 of 2021 IA NO: CAN/5/2023 CAN/6/2024 CAN/7/2024 CAN/8/2024 CAN 9/2024 Luxmi Tunga & ors.
Vs. State of West Bengal & ors.
with WPA 19977 of 2021 Milan Roy & ors.
Vs. State of West Bengal & ors.
With WPA 8598 of 2022 Anirban Bhattacharya Vs. State of West Bengal & ors.
With WPA 27164 of 2022 Sarbani Mondal Vs. State of West Bengal & ors.
14With WPA 27166 of 2022 Asha Singha Vs. State of West Bengal & ors.
With WPA 27168 of 2022 Arjun Barui & ors.
Vs. State of West Bengal & ors.
With MAT 250 of 2023 IA NO:CAN/1/2023 CAN/2/2023 CAN/3/2023 Achinta Kr. Mondal Vs. State of West Bengal & ors.
with MAT 259 of 2023 IA No.: CAN 1 of 2023 CAN 2 of 2023 CAN 3 of 2023 CAN 4 of 2024 Samiran Maity & ors.
Vs. Laxmi Tunga & ors.
With MAT 274 of 2023 IA No.: CAN 1 of 2023 Achinta Kr Mondal & Ors.
Vs. Laxmi Tunga & Ors.
With MAT 275 of 2023 Aritra Saha Vs. Laxmi Tunga & ors.
with MAT 276 of 2023 IA No.: CAN/ 1/ 2023 CAN/ 2/2023 Susovan Satpathi & Ors.
Vs. Laxmi Tunga & Ors.
With MAT 284 of 2023 IA No.: CAN 1 of 2023 CAN 2 of 2023 Arnab Paul Chowdhury & Ors.
15Vs. Laxmi Tunga & Ors.
With MAT 318 of 2023 IA NO:CAN/1/2023 Rakhi Das Maity & ors.
Vs. Laxmi Tunga With MAT 334 of 2023 IA NO:CAN/1/2023 Prodip Kumar Roy & ors.
Vs. Laxmi Tunga & ors.
With MAT 336 of 2023 IA NO:CAN/1/2023 Bablu Sardar & ors.
Vs. Laxmi Tunga & ors.
With MAT 338 of 2023 IA NO:CAN/1/2023 Pandab Gorai & ors.
Vs. Laxmi Tunga & ors.
With With MAT 342 of 2023 IA NO:CAN/1/2023 Tanmoy Dey and ors.
Vs. Laxmi Tunga & ors.
With MAT 343 of 2023 IA NO:CAN/1/2023 Gobinda Biswas & ors.
Vs. Laxmi Tunga & ors.
With MAT 344 of 2023 IA NO:CAN/1/2023 Juel Sarkar & ors.
Vs. Laxmi Tunga & ors.
With MAT 345 of 2023 IA NO:CAN/1/2023 Nuralam Sk. & ors.
Vs. Laxmi Tunga & ors.
With MAT 346 of 2023 16 IA NO:CAN/1/2023 Papiya Dutta & ors.
Vs. Laxmi Tunga & ors.
With MAT 358 of 2023 IA NO:CAN/1/2023 Biplab Sarkar & ors.
Vs. Laxmi Tunga & ors.
With MAT 359 of 2023 IA NO:CAN/1/2023 Nimai Barman & ors.
Vs. Laxmi Tunga & ors.
With MAT 361 of 2023 IA NO:CAN/1/2023 Anup Dutta & ors.
Vs. Laxmi Tunga & ors.
With MAT 382 of 2023 IA NO:CAN/1/2023 Bishnupriya Mondal & ors.
Vs. Laxmi Tunga & ors.
with WPA 20022 of 2019 Pampa Biswas Vs. State of West Bengal & ors.
With WPA 20029 of 2019 Mallika Mandal & anr.
Vs. State of West Bengal & ors.
with WPA 20039 of 2019 Javed Hyder & ors.
Vs. State of West Bengal & ors.
with WPA 3654 of 2021 Saikat Adhikari & ors.
Vs. State of West Bengal & ors.
With WPA 10764 of 2021 17 Prasenjit Mandal & ors.
Vs. State of West Bengal & ors.
with WPA 12270 of 2021 IA NO:CAN/1/2022 CAN/2/2022 CAN/3/2022 CAN/7/2023 CAN/8/2024 Sabina Yeasmin & ors.
Vs. State of West Bengal & ors.
With WPA 18589 of 2021 Saikh Dil Mahammad & ors.
Vs. State of West Bengal & ors.
With WPA 18590 of 2021 (file in dept.) Amit Ghosh Vs. State of West Bengal & ors.
With WPA 18593 of 2021 Biswajit Roy Vs. State of West Bengal & ors.
With WPA 19975 of 2021 Prodip Dey & ors.
Vs. State of West Bengal & ors.
With WPA 8614 of 2022 Sanju Panda & ors.
Vs. State of West Bengal & ors.
With WPA 14525 of 2022 Abhranil Das Vs. State of West Bengal & ors.
With WPA 17340 of 2022 Sk Nagimul Haque Vs. State of West Bengal & ors.
With MAT 443 of 2023 IA NO:CAN/1/2023 Arup Ratan Show & ors.
18Vs. Sabina Yeasmin & ors.
with MAT 457 of 2023 IA NO:CAN/1/2023 Subhadip Saha & ors.
Vs. Sabina Yeasmin & ors.
with MAT 458 of 2023 IA NO: CAN/2/2023 CAN/3/2024 CAN/4/2024 Subhadip Paik & ors.
Vs. Sabina Yeasmin & ors.
with MAT 476 of 2023 Koushik Mukherjee.
Vs. Sabina Yeasmin & ors.
with MAT 502 of 2023 IA NO:CAN/1/2023 Goutam Patra & ors.
Vs. Sabina Yeasmin & ors.
with MAT 470 of 2023 IA NO:CAN/1/2023 Debasis Roy & ors.
Vs. Sabina Yeasmin & ors.
with MAT 521 of 2023 IA NO:CAN/1/2023 Kaji Enamul Hoque & ors.
Vs. Sabina Yeasmin & ors.
With WPA 30065 of 2017 Prasanta Kumar Dey Vs. State of West Bengal & ors.
With WPA 12662 of 2018 Biswajit Biswas & ors.
Vs. State of West Bengal & ors.
With WPA 22777 of 2018 19 Abu Torap Molla & ors.
Vs. State of West Bengal & ors.
With WPA 8536 of 2020 Latarani As.
Vs. State of West Bengal & ors.
With WPA 8266 of 2021 Monika Sarkar.
Vs. State of West Bengal & ors.
With WPA 16936 of 2021 Sk. Najrul Hoque & ors.
Vs. State of West Bengal & ors.
With WPA 21312 of 2021 Srimanta Maity & ors.
Vs. State of West Bengal & ors.
with WPA 5406 of 2022 IA NO:CAN/1/2022 CAN/3/2022 CAN/4/2022 CAN/5/2022 CAN/6/2022 CAN/7/2022 CAN/11/2023 CAN/12/2023 CAN/21/2023 CAN/22/2023 CAN/23/2023 CAN/24/2023 CAN/25/2023 CAN/26/2023 CAN/27/2024 CAN/28/2024 CAN/29/2024 CAN 30/2024 CAN 31/2024 Babita Sarkar.
Vs. State of West Bengal & ors.
with WPA 25379 of 2022 Paly Debnath & ors.
Vs. State of West Bengal & ors.
With 20 WPA 26756 of 2022 Baneshwar Bera & ors.
Vs. State of West Bengal & ors.
WPA 160 of 2023 Kuheli Ghosh Vs. State of West Bengal & ors.
With MAT 1302 of 2023 Tanmoy Sinha & Ors.
Vs. Babita Sarkar & Ors.
With MAT 1304 of 2023 Supratim Manna & Ors.
Vs. Babita Sarkar & Ors.
With WPA 2982 of 2023 Dilip Kumar Mondal & ors.
Vs. State of West Bengal & ors.
Mr. Bikash Ranjan Bhattacharyya, Ld. Sr. Advocate Mr. Sudipto Das Gupta Mr. Bikram Banerjee Mr. Arka Nandy Mr. Saikat Sutradhar Mr. Sandip Sutradhar ... for the writ petitioners in all the matters.
Mr. Golam Mohiuddin Ms. Puja Mondal ... for the petitioners in WPA 20045 of 2019, WPA 22119 of 2019, WPA 8078 of 2020, WPA 8555 of 2020, WPA 11455 of 2020, WPA 13700 of 2021, WPA 17679 of 2023, WPA 8536 of 2020.
Mr. Apalak Basu Mr. Arkadipta Sengupta Mr. Nazir Ahammed Ms. Pritha Bhaumik ... for the respondent nos.6 to 8 in WPA 21665 of 2019.
21Mr. Vishak Bhattacharya Ms. Biyanka Bhattacharya ... for the petitioner in WPA 5406 of 2022.
Mr. Sudip Ghosh Chowdhury Ms. Shreyeta Mitra ... for the added respondent in WPA 5406 of 2022.
Mr. Bikash Ranjan Bhattacharyya, Ld. Sr. Advocate Mr. Firdous Samim Ms. Gopa Biswas Ms. Payel Shome ... for the respondent/writ petitioner in MAT 85 of 2023, MAT 124 of 2023, MAT 250 of 2023, MAT 259 of 2023, MAT 274 of 2023, MAT 275 of 2023, MAT 276 of 2023, MAT 284 of 2023. MAT 318 of 2023, MAT 334 of 2023, MAT 336 of 2023, MAT 338 of 2023, MAT 342 of 2023, MAT 343 of 2023, MAT 344 of 2023, MAT 345 of 2023, MAT 346 of 2023, MAT 358 of 2023, MAT 359 of 2023, MAT 361 of 2023, MAT 382 of 2023, MAT 1302 of 2023, MAT 1304 of 2023, .
Mr. Bikash Ranjan Bhattacharyya, Ld. Sr. Advocate Mr. Firdous Samim Ms. Gopa Biswas Ms. Payel Shome Ms. Sampriti Saha ... for the petitioner in WPA 7592 of 2021 to WPA 21268 of 2021, WPA 5786 of 2022 to WPA 7347 of 2022, WPA 18585 of 2021, WPA 8598 of 2022 to WPA 27168 of 2022, WPA 18589 of 2021 to WPA 18593 of 2021, WPA 8614 of 2022, WPA 8266 of 2021, WPA 16936 of 2021, WPA 5406 of 2022.
Mr. Ujjal Ray Mr. Arpa Chakraborty ... for the added party-respondent in CAN 17 of 2023 in WPA 13700 of 2021.
Mr. Shaktipada Jana Mr. Subhojyoti Das ... for the addition of party in WPA 13700 of 2021.
Mr. Arindam Chattopadhyay Ms. Lipika Chatterjee ... for the State in WPA 2613 of 2018, WPA 18034 of 2018, WPA 19749 of 2019, WPA 8614 22 of 2022, WPA 5406 of 2022, WPA 16936 of 2021, MAT 1302 of 2023.
Mr. S.P. Lahiri Mr. R. Naskar .. for the addition of party in WPA 13700 of 2021, WPA 5406 of 2022.
Mr. Soumya Majumdar Ms. Anamika Pandey Ms. Sneha Singh ... for the appellant in MAT 244 of 2023.
Mr. Amiya Kumar Datta Mr. Dipanjan Chatterjee Mr. Swadesh Priyo Ghosh Mr. Santanu Talukdar Ms. Sananda Bhattacharya Ms. Barna Das ... for the added respondent nos.476 to 642 in WPA 12270 of 2021.
Mr. Amiya Kumar Datta Mr. Dipanjan Chatterjee Mr. Swadesh Priyo Ghosh Mr. Santanu Talukdar Ms. Sananda Bhattacharya Ms. Barna Das ... for the added respondent nos.9 to 20 in WPA 20022 of 2019. Mr. Bikash Ranjan BHattacharrya, Ld. Sr. ADvocate Mr. Sudipta Dasgupta Mr. Bikram Banerjee Mr. Arka Deb Biswas Ms. Dipa Acharyya Mr. Arka Nandy Mr. Saikat Sutradhar ... for the petitioner in WPA 5538 of 2022, WPA 25380 of 2022, WPA 26770 of 2022, WPA 2984 of 2023, WPA 10614 of 2023, WPA 20034 of 2019, WPA 10772 of 2021, WPA 12266 of 2021, WPA 20022 of 2019, WPA 20029 of 2019, WPA 20039 of 2019, WPA 3654 of 2021, WPA 10764 of 2021, WPA 12270 of 2021, WPA 19975 of 2021, WPA 25379 of 2022, WPA 26756 of 2022, WPA 2982 of 2023 .. for the respondent/writ petitioner in MAT 245 of 2023, Mat 443 of 2023 to MAT 521 of 2023).
Mr. Kalyan Bandopadhyay, Ld. Sr. Advocate Mr, Suman Sengupta Mr. Rahul Kumar Singh .. for the respondent nos.118 to 362 in WPA 18585 of 2021.
23Mr. Sirsanya Bandopadhyay, Ld. Jr. Standing Counsel Mr. Arka Kumar Nag .. for the State in WPA 22522 of 2018, WPA 13700 of 2021, WPA 25380 of 2022, WPA 12270 of 2021, WPA 14525 of 2022, WPA 5406 of 2022, MAT 85 of 2023, MAT 557 of 2023, MAT 250 of 2023, MAT 274 of 2023, WPA 5393 of 2023.
Mr. Kanak KIran Bandopadhyay ... for the SSC in WPA 2613 of 2018, WPA 20778 fo 2019, WPA 21923 of 2019, WPA 18034 of 2018, WPA 20039 of 2019, WPA 30065 of 2017, WPA 8536 of 2020.
Mr. Supriyo Chattopadhyay, Ld. AGP Ms. Iti Dutta .... For the State in WPA 16859 of 2021, WPA 18385 of 2021, WPA 19478 of 2021, WPA 21332 of 2022, WPA 20022 of 2019.
Mr. Partha Ganguly ... for the WBBSE Mr. Sudip Ghosh Chouwdhury ... for the added respondents in WPA 5406 of 2022, WPA 10964 of 2021.
Mr. Pramit Kumar Roy Ms. Sahedli Sen Mr. Rajiv Mullick Ms. Ayantika Saha Mr. A. Bandopadhyay ... for the applicant in WPA 18585 of 2021.
Mr. S. Ghosh Mr. Rajib Mullick Ms. Ayantika Saha ... for the applicant in CAN 6 of 2024 in WPA 18585 of 2021.
Mr. Pramit Kumar Ray, Ld. Sr. Advocate Mr. Shaunak Ghosh Ms. Saheli Sen Mr. Rajib Mullick Ms. Ayantika Saha ... for the applicant in CAN 7 of 2024 in WPA 18585 of 2021.
Mr. Siddhartha Banerjee Mr. Rajiv Mullick Ms. Ayantika Saha 24 ... for the applicant in WPA 25380 of 2022, MAT 304 of 2023, for the petitioners in WPA 7952 of 2023.
Mr. Sounak Ghosh Mr. Anindya Sundor Das Mr. R. D. Banerjee ... for the applicant in CAN 7 of 2024 in WPA 25380 of 2022.
Mr. L.K. Gupta, Ld. Sr. Advocate Mr. S. Banerjee Mr. A.B. Das Ms. S. Chongdar Mr. S.N. Ghosh ... for the applicant in WPA 5406 of 2022.
Mr. Joydeep Kar, Ld, Sr. Advocate Mr. Abhratosh Majumdar, Ld. Sr. Advocate Mr. Siddhartha Banerjee Mr. A.B. Das Ms. S. Chongdar Mr. S.N. Ghosh .. for the applicant in WPA 25380 of 2022, MAT 290 of 2023.
Mr. Siddhartha Banerjee Ms. Saheli Sen Mr. Rajib Mullick Ms. Ayantika Saha ... for the petitioner in MAT 304 of 2023, MAT 557 of 2023, WPA 5953 of 2023.
Mr. Siddhartha Banerjee Mr. Rajib Mullick Ms. Ayantika Saha .. for the petitioner in WPA 7952 of 2023, the applicant in CAN 5 of 2023 in WPA 25380 of 2022.
Mr. Joydeep Kar, Ld. Sr. Advocate Mr. Siddhartha Banerjee Mr. Abhrotosh Majumdar Ms. Saheli Sen Mr. Rajiv Mallick Ms. Ayantika Saha ... for WPA 5953 of 2023.
Mr. Tapas Singha Roy .. for the appellant in MAT 476 of 2023.
Mr. P.S. Bhattacharyaa Mr. G.K. Das Mr. Kapil Chandra Sahoo ... for the addition of parties in MAT 458 of 2023.
25Mr. Dhiraj Kumar Trivedi, LD. DSGI Mr. Samrat Goswami .... For the ED in WPA 13700 of 2021, WPA 13701 of 2021, WPA 17273 of 2021, WPA 5538 of 2022, WPA 12266 of 2021, WPA 12270 of 2021 and WPA 5406 of 2022.
Mr. S.P. Lahiri Mr. Rajesh Naskar ... for the applicant in WPA 13700 of 2021, WPA 5406 of 2022.
Mr.Rittwik Pattanayak Mr. Prosenjit Debnath ... for the respondent no.4 in WPA 18355 of 2019.
Mr.Rittwik Pattanayak .. for the respondent no.641 and 642 in WPA 18593 of 2021.
Mr. Rittwik Pattanayak Mr. S. Khandakar Mr. S. Ghosh Ms. Swati Jha ... for the applicant in WPA 13700 of 2021.
Mr. Amitava Chowdhury Mr. Moniruzzaman Mr. N. Roy Mr. Chandan Chakraborty ... for the petitioner in WPA 366 of 2024.
Mr. Arup Kumar Lahiri Mr. Debojyoti Dey ... for the applicant in WPA 5406 of 2022.
Mr. Partha Sarathi Das Md. Hafiz Ali Mr. Debojyoti Dey Mr. Shanta Sarkar .. for the applicant in WPA 18381 of 2021.
Mr. Anindya Bose Mr. Soumyo Sankar Chini ... for the appellant in MAT 259 of 2023. Mr. Anindya Bose Ms. Snehal Seth ... for the respondent no.7 in WPA 21665 of 2019.
Mr. Anindya Bose ... for the petitioner in WPA 6282 of 2023.
Mr. P.S. Deb Barman Mr. Shaharaya Alam 26 Mr. M. Nazar Chowdhury Mr. Amit Gupta Mr. R. D. Banerjee Mr. Raja ADhikary .. for the appellant in MAT 443 of 2023, MAT 502 of 2023, MAT 470 of 2023, MAT 521 of 2023, MAT 250 of 2023, MAT 274 of 2023, MAT 334 of 2023 (Item No.135) to MAT 382 of 2023 (Item No.146).
Mr. Rajnil Mukherjee Mr. M.F. Rahaman Ms. Debolina Sarkar ... for the added party-respondent in MAT 250 of 2023.
Mr. Keshab Chandra Das ... for the addition of party in WPA 13700 of 2021.
Mr. Billwadal Bhattacharyya, Ld. DSGI Mr. Arijit Majumdar ... for the CBI Mr. Ali Ahsan Alamgir Ms. Rabia Khatoon Ms. Soma Mal Ms. June Modak ... for the petitioner in WPA 23259 of 2019.
Mr. Raju BHatacharyya ... for the applicant in WPA 13700 of 2021.
Dr. Sutanu Kumar Patra Ms. Supriya Dubey Mr. Sunit Kumar Roy Ms. Debolina Chakraborty ... for the WBCSSC Mr. Dilip Kumar Maity Mr. Chandan Maity ... for the respondent nos.363 to 408 In WPA 18585 of 2021.
Mr. Anindya Lahiri Ms. Tannistha Lahiri Mr. Samrat Dey Paul Ms. Proniti Das Mr. Anish Chakraborty ... for the applicant in WPA 5406 of 2022.
Mr. Asish Kumar Chowdhury Mr. Rajiv Ghosh Mr. Babhru Baran Bera .. for the appellants in MAT 284 of 2023, for the writ petitioners in WPA 12662 of 2018, WPA 22777 of 2018, WPA 21312 of 2021.
27Mr. Partha Sarathi Bhattacharyya, Ld. Sr. Adv., Mr. Nilankan Banerjee ... for the added parties/applicants in WPA 5406 of 2022.
Mr. Ashis Kumar Chowdhury, Mr. Rajib Ghosh, Mr. Babhru Bahan Bera ... for the writ petitioners in WPA 22522 of 2018 to WPA 22973 of 2018 WPA 21923 of 2019, WPA 21317 of 2021, WPA 21332 of 2022 to WPA 21350 of 2022.
Mr. Ashis Kumar Chowdhury, Mr. Rajib Ghosh, Mr. Babhru Bahan Bera ... for the petitioners in WPA 16844 of 2019 to WPA 21665 of 2019, WPA 21923 of 2019, WPA 8003 of 2021, appellants in MAT 284 of 2023.
Mr. Milon Mukherjee, Ld. Sr. Adv., Mr. Anindya Lahiri, Ms. Tannistha Lahiri, Ms. Pranati Das, Mr. Samrat Dey Paul, Mr. Anish Chakraborty ... for the applicants in WPA 2967 of 2023.
Mr. Anindya Lahiri, Ms. Tannistha Lahiri, Ms. Pranati Das, Mr. Samrat Dey Paul, Mr. Anish Chakraborty ... for the applicants in WPA 5538 of 2022, WPA 25380 of 2022, MAT 85 of 2023 to MAT 245 of 2023, WPA 5526 of 2023, MAT 458 of 2023.
Mr. Kalyan Bandyapadhyay, Ld. Sr. Adv., Mr. Anindya Lahiri, Ms. Tannistha Lahiri, Ms. Pranati Das, Mr. Samrat Dey Paul, Mr. Anish Chakraborty ... for the applicants in WPA 13700 of 2021.
Mr. Anindya Kumar Mitra, Ld. Sr. Adv., Mr. Anindya Lahiri, Ms. Tannistha Lahiri, Ms. Pranati Das, Mr. Samrat Dey Paul, Mr. Anish Chakraborty ... for the applicants in WPA 7370 of 2023.
Mr. Anindya Kumar Mitra, Ld. Sr. Adv., 28 Mr. P.S. Deb Barman Mr. Amit Gupta Md. Nazar Chowdhury Mr. S. Alam Mr. R. D. Banerjee ... for the applicants in CAN 5 of 2021 in WPA 12266 of 2021, for the appellants in MAT 334 of 2023 to MAT 382 of 2023. WPA 12270 of 2021, WPA 443 of 2023, WPA 502 of 2023, MAT 470 of 2023 MAT 521 of 2023.
Mr. Mukul Lahiri, Ld. Sr. Adv., Mr. Anindya Lahiri, Ms. Tannistha Lahiri, Ms. Pranati Das, Mr. Samrat Dey Paul, Mr. Anish Chakraborty ... for the added party in WPA 12270 of 2021.
Mr. Soumya Majumder, Mr. Puspal Chakraborty, Mr. Prisanka Ganguly, Mr. Soumyadeep SArkar ... for the applicants in MAT 244 of 2023, WPA 4556 of 2023, MAT 1302 of 2023.
Mr. Biswaroop Bhattacharya, Mr. Pratick Majumder, Mr. Abul Mullick, Mr. Snehasis Dey ... for the added respondents in WPA 5406 of 2022.
Mr. Utkarsh Kaushik, Ms. Devyani Ashra ... for the appellants in MAT 318 of 2023, MAT 276 of 2023.
Mr. Anindya Lahiri, Ms. Tannistha Lahiri, Ms. Pranati Das ... for the added respondents in WPA 19273 of 2019, WPA 19278 of 2019, WPA 19749 of 2019, WPA 20776 of 2019, WPA 20778 of 2019.
Mr. Ranajit Chatterjee, Mr. Aniruddha Mitra ... for the added respondents in WPA 5406 of 2022.
Md. Sarwar Jahan Ms. Tapati Sarkar ... for the petitioner in WPA 5134 of 2023.
Mr. Anindya Lahiri 29 Ms. Pranati Das Mr. Souvik Dere Mr. Anis Chakraborty ... for the applicant in CAN 9 of 2024 in WPA 18585 of 2021.
Mr. Susanta Pal, Mr. Prabir Kumar Ray, Mr. Debasish Kar, ... For the respondent nos. 6 and 7 in WPA 20404 of 2019 Mr. Utkarsh Kaushik, Ms. Devyani Ashra ...For the appellants in MAT 276 of 2023 and MAT 318 of 2023 Mr. Bhaskar Prasad Vaisya, Ld. AGP, Mr. Suman Dey ... for the State in WPA 16844 of 2019, WPA 19273, of 2018 to WPA 21665 of 2018, WPA 17273 of 2021, WPA 18383 of 2021, WPA 18475 of 2021, WPA 18470 of 2021, WPA 21261 of 2021, WPA 21317 of 2021, WPA 27164 of 2022, WPA 12662 of 2018, WPA 12262 of 2018.
Mr. Bhaskar Prasad Vaisya, Ld. AGP, Mr. Mrinal Kanti Ghosh ... for the State in WPA 8264 of 2021, WPA 16948 of 2021, WPA 30065 of 2017, WPA 25380 of 2021.
Mr. Bhaskar Prasad Vaisya, Ld. AGP, Mr. Niloy Baran Mondal ... for the State in WPA 13863 of 2021, WPA 16481 of 2021, WPA 12266 of 2021 Mr. Bhaskar Prasad Vaisya, Ld. AGP, Mr. Sagnik Chatterjee ... for the State in WPA 16487 of 2021, WPA 16481 of 2021, WPA 16960 of 2021, WPA 18379 of 2021, WPA 18381 of 2021, WPA 18383 of 2021, WPA 18995 of 2021, WPA 5538 of 2022, WPA 7346 of 2022, WPA 21334 of 2022, WPA 20034 of 2019, WPA 27168 of 2021, WPA 18593 of 2021, WPA 22785 of 2018.
Mr. Bhaskar Prasad Vaisya, Ld. AGP, Mr. Arindam Chattopadhyay ... for the State in WPA 18381 of 2021, WPA 20906 of 2021, WPA 8614 of 2022, WPÄ 16936 of 2021, WPA 5406 of 2022.
Mr. Bhaskar Prasad Vaisya, Ld. AGP, Mr. Ranjan Saha 30 ... for the State in WPA 6550 of 2022, WPA 21261 of 2021, WPA 21266 of 2021, WPA 21317 of 2021, WPA 18589 of 2021.
Mr. Bhaskar Prasad Vaisya, Ld. AGP, ...for the State in WPA 18589 of 2021 Mr. Bhaskar Prasad Vaisya, Ld. AGP, Mr. Gourab Das ...for the State in WPA 30065 of 2017 Mr. Koyeli Bhattacharyya ... for the WBBSE. Mr. Tanmoy Biswas Ms. Antara Mukherjee ... for the respondent no.6 in WPA 16844 of 2019.
Mr. Nilankar Banerjee .... For the applicant/added party in CAN 29 of 2024 in WPA 13700 of 2021 and WPA 5406 of 2022.
Mr. Partha Sarathi Bhattacharyya, Ld. Sr. Advocate Mr. Anindya Bose ... ... For the appellants in WPA 13700 of 2021.
Mr. Santanu Kr. MItra, Mr. Amartya Pal .. ...For the State in WPA 20776 of 2019 & WPA 16505 of 2021 Mr. Amiya Kumar Dutta, Mr. Dipanjan Chatterjee, Mr. Swadesh Priya Ghosh, Mr. Santanu Talukdar, Ms. Sananda Bhattacharya, Mr. Barna Das, ... ...For the added respondent nos. 476 to 642 in WPA 12270 of 2021 and added respondent nos. 9-20 in WPA 20022 of 2019 Mr. Sudip Ghosh Chowdhury, Ms. Shreyeta MItra .... ...For the respondents in WPA 10960 of 2021 and WPA 5406 of 2022 with CAN 27 of 2024 Mr. Tapas Singha Roy, .... ...For the appellant in MAT 476 of 2023 Mr. Amitava Chaudhuri, Mr. N. Ray, Mr. Chandan Chakraborty .. ...For the petitioner in WPA 366 of 2024 31 Mr. S. N. Mukherjee, sr. adv. Mr. Niraj Gupta, Ms. Afroja Nusrat Mr. Hafizul Islam ... ...For the added respondent in CAN 13 of 2021 in WPA 13700 of 2021 Mr. Billwadal Bhattacharyya, DSGI Mr. Arijit Majumdar, ... ...For the CBI Mr. Kamal MIshra, Mr. Pratap Sanfui ... ...For the petitioner in WPA 18034 of 2018 Mr. Gourango Das, Mr. Kapil Chandra Sahoo .. ...For the added parties in CAN 2 of 2023 in MAT 1458 of 2023 Mr. Sankar Prasad Dalapati Mr. Safik Dewan, Mr. Sourav Mondal, ... ...For the petitioner in WPA 4213 of 2023, WPA 6577 of 2023 and WPA 160 of 2023 Mr. Vishak Bhattacharya, Ms. Biyanka Bhattacharya, ... ...For the applicant in CAN 12 of 2023 in WPA 5406 of 2022 Mr. Arup Kr. Lahiri, Mr. Debojyoti De, ... ...For the added party in CAN 26 of 2023 in WPA 5406 of 2022 Mr. Partha SArathi Das, Md. HYafiz Ali, Mr. Shanta SArkar, Mr. Debojyoti De, .. ...For the added party in CAN 1 of 2023 in WPA 18381 of 2021.
Mr. Ritwik Pattanayak Mr. Prosenjit Debnath ... for the respondent no.4 in WPA 18355 of 2019.
Mr. Pratik Dhar, Ld. Sr. Advocate Mr. Ritwik Pattanayak Mr. S. Khandakhar Mr. S. Ghosh Ms. Swati Jha 32 ... for the applicants in CAN 22 of 2023 in WPA 13700 of 2021.l Mr. Ritwick Pattanayak ... For the respondent nos.641 & 642 in WPA 12270 of 2021.
Mr. Jayanta Mitra, Ld. Sr. Advocate Mr. Yuvraj P. Narvankar, Ld. Sr. Advocate Mr. Supratim Dhar Ms. Madhupriya Mr. Hebzur Rahaman ... for the applicant CAN 6 of 2024 in WPA 25380 of 2022.
The writ petitions are taken up for hearing.
In course of hearing, it transpires that, Central Bureau of Investigation (CBI), obtained requisite certificate under Section 65B of the Indian Evidence Act, 1872.
Learned Deputy Solicitor General seeks leave to file an affidavit placing such document on record.
Considering such prayer, leave, as prayed for, is granted.
Let such affidavit be filed by January 16, 2024 as the hearing is ongoing.
List the matters on January 16, 2024.
(Debangsu Basak, J.) (Md. Shabbar Rashidi, J.)