Madhya Pradesh High Court
Vishandas Parwani (Dead) Through Legal ... vs Shubhalay Villa A Partnership Firm ... on 13 November, 2025
1 RP-2114-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR RP No. 2114 of 2025 (VISHANDAS PARWANI (DEAD) THROUGH LEGAL HEIRS, JHANHAVI MANGWANI ALIAS BHARTI PARWANI AND OTHERS Vs SHUBHALAY VILLA A PARTNERSHIP FIRM THROUGH ITS PARTNER SHISHIR KHARE AND OTHERS ) Dated : 13-11-2025 Shri Sankalp Kochar - Advocate for the petitioner.
As prayed, list the matter on 17.11.2025.
(HIMANSHU JOSHI) JUDGE rv Signature Not Verified Signed by: REENA HIMANSHU SHARMA Signing time: 14-11-2025 11:24:18