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State of Bihar - Section

Section 67 in The Bihar Panchayat Election Rules, 2006

67. Account of Ballot Papers and Paper Seals.

- After the close of the poll the Presiding Officer will prepare the ballot paper account in Form-17 and the paper seal account in Form-18 and place them in separate envelopes and super subscribe on the envelop, "Ballot Paper Account/Paper Seal Account.'