Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Chattisgarh - Subsection Section 5(xxxvi) in The Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003 (xxxvi)to accept for furthering the objects of the University; grants of money, securities or property of any kind on such terms as it may deem expedient;
