Section 12 in The Compensatory Afforestation Fund Act, 2016
12. Term of office and conditions of service of members.—
Save as otherwise provided in this Act, the terms of office and other conditions of the service of the members of the National Authority, executive committee, monitoring group, Chief Executive Officer and officials appointed by the National Authority, members of State Authority, steering committee and executive committee of each State Authority shall be such as may be prescribed.
