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Supreme Court - Daily Orders

Awdhesh Kumar Verma vs American Methodist Mission on 11 August, 2017

Bench: Adarsh Kumar Goel, Mohan M. Shantanagoudar

                                                 1

     ITEM NO.4                         COURT NO.12                  SECTION X

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)              No(s).   36208/2013

     (Arising out of impugned final judgment and order dated 17-04-2013
     in AFO No. 415/2012 passed by the High Court Of Uttarakhand At
     Nainital)

     AWDHESH KUMAR VERMA                                             Petitioner(s)

                                               VERSUS

     AMERICAN METHODIST MISSION & ORS.                               Respondent(s)

     WITH
     SLP(C) No. 6151/2015 (X)

     SLP(C) No. 36209/2013 (X)

     CONMT.PET.(C) No. 793/2016 In SLP(C) No. 36208/2013 (X)

     Date : 11-08-2017 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                         HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR


     For Petitioner(s)             Ms. Mona K. Rajvanshi, AOR
                                   Mr. Anurag Kashyap,Adv.
                                   Mr .Rajaswina Sagar,Adv.

                                   Mr. Manoj Swarup,Adv.
                                   Ms. Lalita Kohli,Adv.
                                   For M/s. Manoj Swarup & Co.

     For Respondent(s)             Mr. Arvind Singh,Adv.
                                   Mr. Sudhir Kumar,Adv.
                                   Dr. Kailash Chand, AOR

                                   Mr. Sudhir Naagar, AOR

                                   Ms. Mona K. Rajvanshi, AOR
Signature Not Verified

Digitally signed by
MADHU BALA
Date: 2017.08.12
                                   Mr. Nishant Anand,Adv.
                                   Mr. Soumo Palit,Adv.
10:51:41 IST
Reason:


                                   Mr. Abhigya, AOR

                                   Mr. Pawanshree Agrawal, AOR
                                 2

                    Mr. Siddharth Jain,Adv.


          UPON hearing the counsel the Court made the following
                             O R D E R

List on 25th August, 2017.

(MADHU BALA) (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) BRANCH OFFICER