Supreme Court - Daily Orders
Awdhesh Kumar Verma vs American Methodist Mission on 11 August, 2017
Bench: Adarsh Kumar Goel, Mohan M. Shantanagoudar
1
ITEM NO.4 COURT NO.12 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 36208/2013
(Arising out of impugned final judgment and order dated 17-04-2013
in AFO No. 415/2012 passed by the High Court Of Uttarakhand At
Nainital)
AWDHESH KUMAR VERMA Petitioner(s)
VERSUS
AMERICAN METHODIST MISSION & ORS. Respondent(s)
WITH
SLP(C) No. 6151/2015 (X)
SLP(C) No. 36209/2013 (X)
CONMT.PET.(C) No. 793/2016 In SLP(C) No. 36208/2013 (X)
Date : 11-08-2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Petitioner(s) Ms. Mona K. Rajvanshi, AOR
Mr. Anurag Kashyap,Adv.
Mr .Rajaswina Sagar,Adv.
Mr. Manoj Swarup,Adv.
Ms. Lalita Kohli,Adv.
For M/s. Manoj Swarup & Co.
For Respondent(s) Mr. Arvind Singh,Adv.
Mr. Sudhir Kumar,Adv.
Dr. Kailash Chand, AOR
Mr. Sudhir Naagar, AOR
Ms. Mona K. Rajvanshi, AOR
Signature Not Verified
Digitally signed by
MADHU BALA
Date: 2017.08.12
Mr. Nishant Anand,Adv.
Mr. Soumo Palit,Adv.
10:51:41 IST
Reason:
Mr. Abhigya, AOR
Mr. Pawanshree Agrawal, AOR
2
Mr. Siddharth Jain,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 25th August, 2017.
(MADHU BALA) (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) BRANCH OFFICER