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Madhya Pradesh High Court

Pawan Paradhi vs The State Of Madhya Pradesh on 1 October, 2018

                                                      1                           MCRC-36351-2018
                             The High Court Of Madhya Pradesh
                                       MCRC-36351-2018
                                     (PAWAN PARADHI Vs THE STATE OF MADHYA PRADESH)

                     3
                     Jabalpur, Dated : 01-10-2018
                         Shri Pawan Gujar, learned counsel for the applicant.
                         Mr.Akhilendra Singh, learned Government Advocate for the
                    respondent/State.

Learned counsel for the applicant seeks time to argue the matter. Prayer is allowed.

It is made clear that no further adjournment shall be given. List the case on 09.10.2018.

(RAJEEV KUMAR DUBEY) JUDGE rk.

Digitally signed by RAVIKANT KEWAT Date: 03/10/2018 10:50:15