Madhya Pradesh High Court
Pawan Paradhi vs The State Of Madhya Pradesh on 1 October, 2018
1 MCRC-36351-2018
The High Court Of Madhya Pradesh
MCRC-36351-2018
(PAWAN PARADHI Vs THE STATE OF MADHYA PRADESH)
3
Jabalpur, Dated : 01-10-2018
Shri Pawan Gujar, learned counsel for the applicant.
Mr.Akhilendra Singh, learned Government Advocate for the
respondent/State.
Learned counsel for the applicant seeks time to argue the matter. Prayer is allowed.
It is made clear that no further adjournment shall be given. List the case on 09.10.2018.
(RAJEEV KUMAR DUBEY) JUDGE rk.
Digitally signed by RAVIKANT KEWAT Date: 03/10/2018 10:50:15