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[Cites 0, Cited by 0] [Section 6(7)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(7)(a) in Tamil Nadu Fire Service Rules, 1990

(a)be responsible for the efficient working of the fire station and proper maintenance of appliances and equipments under his control and attend all fire calls promptly and efficiently. He shall be assisted by an Assistant Station Fire Officer in his duties;