Delhi High Court - Orders
Hrithik Rana vs Delhi University Sports Council & Ors on 14 December, 2020
Author: Jayant Nath
Bench: Jayant Nath
$~A-39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10120/2020 & CM APPL. 32248/2020
HRITHIK RANA ... Petitioner
Through Mr.Avadh Kaushik, Adv.
versus
DELHI UNIVERSITY SPORTS COUNCIL
& ORS. ... Respondents
Through Mr.Mohinder JS Rupal, Standing
Counsel with Mr.Hardik Rupal, Advs.
Mr.Saurabh Chadda and Mr.Rohit
Bhagat, Advs. for Delhi & District
Cricket Association.
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 14.12.2020 This hearing is conducted through video conferencing.
The Hon'ble Judge is on leave today. List on 16.12.2020 in the category of fresh matters.
BY ORDER DECEMBER 14, 2020/st (COURT MASTER)