Supreme Court - Daily Orders
Madhumala Mohanlal Sahu vs Mohanlal Sukharam Sahu on 1 September, 2022
Bench: Ajay Rastogi, B.V. Nagarathna
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IN THE SUPREME COURT OF INDIA
CRIMINAL ORIGINAL JURISDICTION
TRANSFER PETITION (CRIMINAL) NO. 634 OF 2019
MADHUMALA MOHANLAL SAHU PETITIONER(S)
VERSUS
MOHANLAL SUKHARAM SAHU RESPONDENT(S)
O R D E R
This is a petition filed under Section 406 of the Code of Criminal Procedure, 1973, seeking transfer of SCC No. 317 of 2017 titled as “Mohanlal Sukharam Sahu Versus Madhumala Mohanlal Sahu” pending before the Court of Judicial Magistrate Class-I at Pimpalgaon (S), Nashik, Maharashtra to the Court of Additional Chief Judicial Magistrate, Kanpur Nagar, Uttar Pradesh.
With the consent of both the parties and having considered the facts and circumstances of the case, we deem it fit and proper to allow this transfer petition.
Accordingly, SCC No. 317 of 2017 titled as “Mohanlal Sukharam Sahu Versus Madhumala Mohanlal Sahu” is ordered to be transferred Signature Not Verified Digitally signed by from the Court of Judicial Magistrate Class-I at Pimpalgaon (S), POOJA SHARMA Date: 2022.09.03 13:40:05 IST Reason: Nashik, Maharashtra to the Court of Additional Chief Judicial Magistrate, Kanpur Nagar, Uttar Pradesh. 2 The parties shall record their presence before the Additional Chief Judicial Magistrate, Kanpur Nagar, Uttar Pradesh on 29.09.2022.
Let the records of the case be transferred to the concerned court without delay.
The Transfer Petition is allowed accordingly. Pending application(s), if any, shall stand disposed of.
......................J. [AJAY RASTOGI] ......................J. [B.V. NAGARATHNA] NEW DELHI;
SEPTEMBER 01, 2022.
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ITEM NO.6 COURT NO.9 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
TRANSFER PETITION(S)(CRIMINAL) NO(S). 634/2019 MADHUMALA MOHANLAL SAHU PETITIONER(S) VERSUS MOHANLAL SUKHARAM SAHU RESPONDENT(S) (mediation report has been received.) (IA No. 185854/2019 - STAY APPLICATION) Date : 01-09-2022 This matter was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE AJAY RASTOGI HON'BLE MRS. JUSTICE B.V. NAGARATHNA For Petitioner(s) Mr. Dushyant Parashar, AOR Mr. Dinesh Pandey, Adv.
Mr. Manu Parashar, Adv.
For Respondent(s) Ms. Prerna Singh, Adv.
Mr. Anurag Vijay, Adv.
Mr. Kushagra Raj, Adv.
Mr. Shikhar Srivastava, AOR UPON hearing the counsel the Court made the following O R D E R Transfer petition is allowed in terms of the signed order.
Pending application(s), if any, shall stand disposed of.
(POOJA SHARMA) (MONIKA DEY) COURT MASTER (SH) COURT MASTER (NSH)
(Signed order is placed on the file.)