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[Cites 0, Cited by 8] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(9) in The Delhi Shops and Establishments Act, 1954

(9)"establishment" means a shop, a commercial establishment, residential hotel, restaurant, eating-house, theatre or other places of public amusement or entertainment to which this Act applies and includes such other establishment as Government may, by notification in the Official Gazette, declare to be an establishment for the purpose of this Act;