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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(f) in Assistant Education Inspector and Assistant Teacher, Class III (Departmental Examination) Rules 2012

(f)"Candidate" means a person who is appointed to the post of Assistant Education Inspector and Assistant Teacher, class III, in the subordinate service of the Education Department; and includes the Assistant District Education Inspector, Extension Officer (Education) and Kelavani Nirikshak in the panchayat Service;