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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Telangana - Subsection

Section 5(9) in Telangana (Agricultural Produce and Livestock) Markets Act, 1966

(9)The member [nominated] [Substituted by Act No.5 of 2015.] to fill a vacancy under sub-section (8) shall hold office for the remainder of the term of his predecessor.