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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(xi) in Indian Institute of Public Health Gandhinagar Act, 2015

(xi)to raise financial resources by contributions, donations, grants or loan? from government agencies, industries, other organisations and private individuals, for the effective functioning of the educational, research, publications and related functions of the University;