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State of Tamilnadu - Section

Section 1 in Qualifications, Powers and Functions of Chief Electrical Inspector and Electrical Inspectors Rules, 2006

1. Short title and commencement.

(1)These rules may be called the Qualifications, Powers and Functions of Chief Electrical Inspector and Electrical Inspectors Rules, 2006.
(2)They shall [come into force on the date] [Published in Government Gazette dated 17.8.2006.] of their publication in the official gazette.