Supreme Court - Daily Orders
Kailash Jha vs The State Of Nct Of Delhi on 5 December, 2025
ITEM NO.51 COURT NO.4 SECTION II-D
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 59096/2025
[Arising out of impugned final judgment and order dated 09-09-2025
in BA No. 3225/2025 passed by the High Court of Delhi at New Delhi]
KAILASH JHA Petitioner(s)
VERSUS
THE STATE OF NCT OF DELHI & ANR. Respondent(s)
FOR ADMISSION
IA No. 306796/2025 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS
IA No. 306795/2025 - EXEMPTION FROM FILING O.T.
Date : 05-12-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s) :Mr. Nitish Kumar Singh, Adv.(Not present)
Mr. Amit Kumar Thakur, Adv. (Not present)
Mr. Pavan Kumar Chaturvedi, Adv.(Not present)
Mr. Shashank Kumar, Adv. (Not present)
Mr. Sachin Singh, Adv. (Not present)
Mr. Niteen Kumar Sinha, AOR (Not present)
For Respondent(s) : Ms. Archana Pathak Dave, ASG
Mr. Parmod Kumar Visnoi, Adv.
Mr. Raghav Sharma, Adv.
Mr. Shashank Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 08.12.2025.
(NEETU SACHDEVA) (DIVYA BABBAR) ASTT. REGISTRAR-cum-PS Signature Not Verified COURT MASTER (NSH) Digitally signed by NEETU SACHDEVA Date: 2025.12.05 16:51:08 IST Reason: