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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Telangana - Subsection

Section 26(5) in Telangana State Private Universities (Establishment and Regulation) Act, 2018

(5)The Government shall publish the First Statutes, as finally approved by it, in the Telangana Gazette, and thereafter it shall come into force from the date of such publication.