Jharkhand High Court
Rajendra Prasad ? R.K.Khosla vs Braham Bhushan Khosla on 28 August, 2014
IN THE HIGH COURT OF JHARKHAND AT RANCHI
S. A. No. 55 of 1994
Rajendra Prasad @ Rajendra Kumar Khosla ... Appellant
Versus
Braham Bhushan Khosla and others ... ... Respondents
CORAM : HON'BLE MR. JUSTICE D. N. UPADHYAY
For the Appellant : None
For the Respondents : M/s. Krishanu Ray &
Arpan Mishra, Advocate
15/28.08.2014Learned counsel for the appellant is absent.
Learned counsel representing the respondents is present. Accordingly, this appeal stands dismissed. All interlocutory order by which if lower court proceeding/execution proceeding has been stayed shall stand vacated.
(D. N. Upadhyay, J.) R. Shekhar Cp 2