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Jharkhand High Court

Rajendra Prasad ? R.K.Khosla vs Braham Bhushan Khosla on 28 August, 2014

             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                   S. A.  No. 55 of 1994 
                               ­­­
             Rajendra Prasad @ Rajendra Kumar Khosla ...           Appellant
                                   Versus
             Braham Bhushan Khosla and others         ...  ...  Respondents
                               ­­­
             CORAM : HON'BLE MR. JUSTICE D. N. UPADHYAY
                               ­­­         
             For the Appellant            : None
             For the Respondents          : M/s. Krishanu Ray & 
                                                 Arpan Mishra, Advocate
                               ­­­
15/28.08.2014

Learned counsel for the appellant is absent.

Learned counsel representing the respondents is present. Accordingly, this appeal stands dismissed. All   interlocutory   order   by   which   if   lower   court  proceeding/execution   proceeding   has   been   stayed   shall   stand  vacated.

  (D. N. Upadhyay, J.) R. Shekhar Cp 2