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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Maharashtra - Subsection

Section 29(2)(e) in The Maharashtra University of Health Sciences Act, 1998

(e)make proposals for the establishment of conducted colleges, schools, departments, institutions of higher learning, research and specified studies, academic services units, libraries, laboratories and museums in the University;