Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Haryana - Subsection Section 51(1) in The Gurugram Metropolitan Development Authority Act, 2017 (1)The Authority shall carry out such directions as may be issued to it from time to time, by the State Government.
