Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 19 in The West Bengal Tax On Entry Of Goods Into Local Areas Act, 2012 19. Maintenance of accounts. - The State Government shall maintain proper accounts and other records in such forms, and in such manner, as may be prescribed.
