Section 82(3)(iii) in The M.P. Bhumi Vikas Rules, 1984

[Cites 0, Cited by 0] [Section 82(3)] [Section 82] [Entire Act]

State of Madhya Pradesh - Subsection

Section 82(3)(iii) in The M.P. Bhumi Vikas Rules, 1984

(iii)Capacity of Exits. - The capacity of exits (doors and stairways) indicating the number of persons that could be safely evacuated through a unit exit width of 50 centimetres shall be as given in Table 10 :

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State of Madhya Pradesh - Subsection

Section 82(3)(iii) in The M.P. Bhumi Vikas Rules, 1984