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State of Andhra Pradesh - Section

Section 7 in Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulation of Admissions into Post Graduate Medical and Dental Professional Courses) Rules, 2003

7. Service Seats.

- Service seats will be offered at Private College as per the service quota rules of State Government. In-service candidate will draw salary from his/her parent Department. The in-service candidate will however pay the tuition fee as any other non-service student is paying to the Private College.