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[Cites 0, Cited by 68] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(r) in The Rights of Persons with Disabilities Act, 2016

(r)"person with benchmark disability" means a person with not less than forty per cent. of a specified disability where specified disability has not been defined in measurable terms and includes a person with disability where specified disability has been defined in measurable terms, as certified by the certifying authority;