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State of Punjab - Section

Section 6 in Petty Offence (Trial by Special Judicial Magistrates) Rules, 1997

6.

(i)The term of the office of the Special Judicial Magistrate shall be one year which may be renewed by the High Court.
(ii)Chief Justice by a Special order may provide for remuneration and other allowances of the Special Judicial Magistrate as well as of the staff.