Calcutta High Court
Bhagwati Developers Pvt. Ltd vs Tuhin Kanti Ghosh & Ors on 18 March, 2014
Author: Soumitra Pal
Bench: Soumitra Pal
ORDER SHEET
C.C.No.18 of 2014
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Contempt)
ORIGINAL SIDE
BHAGWATI DEVELOPERS PVT. LTD.
Versus
TUHIN KANTI GHOSH & ORS.
BEFORE:
The Hon'ble JUSTICE SOUMITRA PAL
Date : 18th March, 2014.
For Petitioner : Mr.S.K.Kapoor,Sr.Advocate
Mr.O.P.Jhunjhunwala,Advocate
Mr.Utpal Bose,Advocate
Mr.Ravi Kapoor,Advocate
For Respondent no.1: Mr.Purnendu Das,Advocate
For respondent nos.2 to 10 : Mr.Abhijit Chatterjee,Sr.Advocate Mr.T.Nagchowdhury,Advocate Mr.A.Basu,Advocate.
The Court : Let affidavit in opposition to the contempt application be filed by 22nd April, 2014. Reply thereto, if any, be filed by 2nd May, 2014.
So far as the prayer for interim order is concerned, it shall be considered when the matter is taken up for hearing on the next date.
Liberty to mention upon notice.
(SOUMITRA PAL, J.) ssaha AR(CR)