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Calcutta High Court

Bhagwati Developers Pvt. Ltd vs Tuhin Kanti Ghosh & Ors on 18 March, 2014

Author: Soumitra Pal

Bench: Soumitra Pal

ORDER SHEET

                                  C.C.No.18 of 2014
                         IN THE HIGH COURT AT CALCUTTA
                            Special Jurisdiction (Contempt)
                                    ORIGINAL SIDE




                                               BHAGWATI DEVELOPERS PVT. LTD.

                                                                             Versus

                                                     TUHIN KANTI GHOSH & ORS.


   BEFORE:

   The Hon'ble JUSTICE SOUMITRA PAL

   Date : 18th March, 2014.



                                        For Petitioner : Mr.S.K.Kapoor,Sr.Advocate
                                                   Mr.O.P.Jhunjhunwala,Advocate
                                                            Mr.Utpal Bose,Advocate
                                                          Mr.Ravi Kapoor,Advocate
                                For Respondent no.1: Mr.Purnendu Das,Advocate

For respondent nos.2 to 10 : Mr.Abhijit Chatterjee,Sr.Advocate Mr.T.Nagchowdhury,Advocate Mr.A.Basu,Advocate.

The Court : Let affidavit in opposition to the contempt application be filed by 22nd April, 2014. Reply thereto, if any, be filed by 2nd May, 2014.

So far as the prayer for interim order is concerned, it shall be considered when the matter is taken up for hearing on the next date.

Liberty to mention upon notice.

(SOUMITRA PAL, J.) ssaha AR(CR)